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[Cites 0, Cited by 0] [Section 136] [Entire Act]

State of Telangana - Subsection

Section 136(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)perform such duties as he is directed by or under this Act to perform and such other duties in and with regard to the Corporation and the Standing Committee, [as shall be required of him by the Commissioner] [Substituted by Act No.3 of 1994.];