Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act] Union of India - Subsection Section 6(7)(vi) in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022 (vi)in clause (/), for the words “energy manager’, the words “energy auditor or energy manager” shall be substituted;