Uttarakhand High Court
Bsm (Pg) College Roorkee vs State Of Uttarakhand And Ors on 18 February, 2026
Author: Pankaj Purohit
Bench: Pankaj Purohit
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
WPMS No.279 of 2026
BSM (PG) College Roorkee --Petitioner
Vs.
State of Uttarakhand and Ors. --Respondents
Hon'ble Pankaj Purohit, J.
Mr. Pankaj Kumar Sharma, learned counsel for petitioner.
2. Mr. Ganesh Kandpal, learned D.A.G. and Mr. Devendra Pant, learned Standing Counsel with Mr. B.S. Koranga, learned Brief Holder for the State of Uttarakhand/ respondents.
3. Learned State Counsel prays for and is granted further a week's time to file counter affidavit.
4. Put up on 09.03.2026.
(Pankaj Purohit, J.) 18.02.2026 PN