Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

British India - Subsection

Section 15(2)(b) in The Government savings Banks Act, 1873

(b)the maximum limits of deposits and the conditions as to interest or discount relating to deposits generally, or any class of deposits in particular;