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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)Every newly admitted juvenile or child shall be allotted a case worker from amongst the probation officers or child welfare officers or social workers or counselors attached to the institutions or voluntary social workers.