Section 2(1)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

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State of Uttar Pradesh - Subsection

Section 2(1)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(e)any building used or intended to be used as a place of public entertainment or amusement (including any sports stadium, but not including a cinema or theatre) , or any building appurtenant thereto ; or

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State of Uttar Pradesh - Subsection

Section 2(1)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972