Section 27A(7)(a) in The Insurance Act, 1938

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Union of India - Subsection

Section 27A(7)(a) in The Insurance Act, 1938

(a)in the case of any insurer carrying on life insurance business--

(i)all his funds, if he carries on no other class of insurance business;

(ii)all the funds in India appertaining to his life insurance business if he carries on some other class of insurance business also.