Section 31(9)(c) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(9)(c) in Orissa Value Added Tax Act, 2004

(c)Fails to surrender his registration certificate alongwith unused way bills and the statutory declaration forms and the account of utilisation of such way bills and declaration forms, for which no account has been rendered under sub-section (8),

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State of Odisha - Subsection

Section 31(9)(c) in Orissa Value Added Tax Act, 2004