Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Chattisgarh High Court

Vicky @ Roshan Bandhe vs State Of Chhattisgarh 32 ... on 4 May, 2018

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                           MCRC No. 2370 of 2018

                Vicky Bandhe Versus State of Chhattisgarh.




04.05.2018

None for the applicant.

Shri Lav Sharma, Panel Lawyer for State. List it after a week.

Sd/-

(P. Sam Koshy) JUDGE Sumit