Bombay High Court
Shantabai Alias Rukminbai Tulshiram ... vs Putlabai Balappa Sakhare And Others on 1 August, 2022
Author: M.G.Sewlikar
Bench: M.G.Sewlikar
{1} WP 3937 OF 2022 & ORS.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
76 WRIT PETITION NO.3937 OF 2022
TULSHIRAM MANOHAR RATHOD
VERSUS
RAMESH DAMODHAR PATIL AND OTHERS
...
77 WRIT PETITION NO.4075 OF 2022
MUNICIPAL COUNCIL AUSA THR ITS CHIEF OFFICER VASUDHA
SUDHAKAR PHAD
VERSUS
ATMARAM HARIBA BANSODE
...
78 WRIT PETITION NO.4141 OF 2022
WITH WP/4148/2022
SWATI HARISHCHANDRA SURYAWANSHI
VERSUS
MAINA HANUMANT SHINDE AND OTHERS
...
79 WRIT PETITION NO.4234 OF 2022
NAMDEO PAULAD PATIL
VERSUS
M/S SHRIRAM CITY UNION FINANCE LTD. GPA HOLDER NAMELY
RAKESH K. YEWALE
...
82 WRIT PETITION NO.4589 OF 2022
WITH CA/10389/2022 IN WP/4589/2022
SAYAD MAHEMOOD SAYAD NIZAMODDIN DIED THROUGH LRS
SAYAD FARUK MAHEMMOD INAMDAR AND OTHERS
VERSUS
SHIVAJIRAO EKNATHRAO KOVALE DIED SOPANRAO RANBA PAWAR
AND OTHERS
...
83 WRIT PETITION NO.4600 OF 2022
MADHUKAR SAKHARAM KHANDARE
VERSUS
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{2} WP 3937 OF 2022 & ORS.
DHONDIBA SAMPAT GAIKWAD
...
84 WRIT PETITION NO.4911 OF 2022
VIDYA VIKAS MANDAL PATHRUD THROUGH ITS SECRETARY
MURLIDHAR BHAURAO KATE AND ANOTHER
VERSUS
BIBHISHAN PANDHARINATH BHAIRAT AND OTHERS
...
85 WRIT PETITION NO.5074 OF 2022
VIMAL BHAUSAHEB NABDE
VERSUS
THE SUB DIVISIONAL OFFICER AND OTHERS
...
86 WRIT PETITION NO.5161 OF 2022
KAUSHALYABAI DEVIDASRAO SIRASKAR AND OTHERS
VERSUS
KAILAS BHAGVANRAO KOKATE AND OTHERS
...
89 WRIT PETITION NO.5391 OF 2022
MUKESH DILIP PATIL
VERSUS
THE ADDITIONAL COMMISSIONER AND OTHERS
...
90 WRIT PETITION NO.5392 OF 2022
SUNANDABAI RAJESING GIRASE
VERSUS
THE ADDITIONAL COMMISSIONER AND OTHERS
...
91 WRIT PETITION NO.5522 OF 2022
YAMUNABAI RAJENDRA MANE
VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS COLLECTOR AND
OTHERS
...
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{3} WP 3937 OF 2022 & ORS.
92 WRIT PETITION NO.5760 OF 2022
SUDAM GANPAT KOTHAMBIRE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA CO-OPERATION TEXTILE AND
MARKETING DEPARTMENT AND OTHERS
...
93 WRIT PETITION NO.5915 OF 2022
SHANTABAI ALIAS RUKMINBAI TULSHIRAM SABANE AND OTHERS
VERSUS
PUTLABAI BALAPPA SAKHARE AND OTHERS
...
94 WRIT PETITION NO.6164 OF 2022
KAILAS YATINRAJAM NALLEWAR
VERSUS
CHANDRASHEKHAR GALLYA NALLEWAR
...
96 WRIT PETITION NO.6211 OF 2022
RAMRAO SAMBHAJIRAO THORAT
VERSUS
THE COMPETENT AUTHORITY NATIONAL HIGHWAYS AUTHORITY
AND THE SUB DIVISIONAL OFFICER AND OTHERS
...
97 WRIT PETITION NO.6505 OF 2022
LAXMIBAI SITARAM KANKHAR AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL
SECRETARY AND OTHERS
...
99 WRIT PETITION NO.7333 OF 2022
MATRUBHUMI LANDMARK PVT. LTD. THROUGH ITS DIRECTOR RAM
BHAGWAT PAWAR
VERSUS
VIKRAM BHAGINATH KHADKE AND OTHERS
...
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{4} WP 3937 OF 2022 & ORS.
100 WRIT PETITION NO.7345 OF 2022
SANJAY DATTATRAYA KULKARNI TALEGAONKAR AND OTHERS
VERSUS
SHRINIVAS BAJIRAO ALIAS BALAJIRAO DESHMUKH GORTHEKAR
AND OTHERS
...
102 WRIT PETITION NO.7434 OF 2022
ASARAM TUKARAM GIRI
VERSUS
THE ADDITIONAL DIVISIONAL COMMISSIONER 2 AND OTHERS
...
103 WRIT PETITION NO.2346 OF 2012
GANESHRAO LAXMANRAO SONAWANE
VERSUS
SAU SARLABAI GULABRAO SONAWANE DIED THR LRS GULABRAO
VITTHALRAO SHINDE AND ORS
...
Respective learned counsel for the parties and respective learned
AGPs are present.
...
CORAM : M.G.SEWLIKAR, J.
DATE : 1st August, 2022 PER COURT:-
1. Stand over to 20th August, 2022.
2. Interim relief, if any, to continue till then.
( M.G.SEWLIKAR ) JUDGE SPT ::: Uploaded on - 05/08/2022 ::: Downloaded on - 06/08/2022 01:25:58 :::