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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3) in The M.P. Gram Sabha (Audit) Rules, 2001

(3)The Gram Vikas Samiti shall submit all reports of Audits, and Special Audits, if any pertaining to the previous financial year to the Gram Sabha. Reports of embezzlement, defalcation, or misuse of funds shall forthwith be reported to the Gram Sabha.