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[Cites 0, Cited by 0] [Section 74B] [Entire Act]

State of Chattisgarh - Subsection

Section 74B(2) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(2)The notice under sub-section (10) of section 45-A shall, as far as be, in Form 59-AA.