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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(3)In addition to the subjects mentioned above, training for Security Guards and Supervisors will also include the following topics :-
(i)Present Security Scenario
(ii)Government Security Agencies
(iii)Interface with Police, Public and other Departments
(iv)Maintenance of various records
(v)Relevant Labour Laws
(vi)Introduction of "Private Security Agencies" (Regulation) Act, 2005 and Rules and
(vii)Field visits.