Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(3) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 (3)Every new Statutes or Statutes amending or repealing existing Statutes shall require the approval of the Government and unless so approved, they shall be invalid.
