Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of Assam - Subsection Section 216(c) in The Assam Excise Rules, 2016 (c)the case should then be packed in a wooden or tin box. The space between this outer case and the instrument box should be sufficiently packed with paper, shaving, sawdust or other suitable elastic package;
