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State of Rajasthan - Section

Section 27 in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

27. Board of Studies.

(1)There shall be such number of Boards of Studies as may be determined by the Statutes.
(2)A Board of Studies shall be constituted in the manner, consist of such members, exercise such powers and perform such functions as may be prescribed.