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Telecom Regulatory Authority Of India - Section

Section 8 in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999

8. Over-riding.

- Effect Provisions of this Regulation in respect of interconnection charges and revenue sharing shall have over-riding effect over the terms and conditions of the license of a service provider, as also any conditions or charges prescribed by an originating/transit/terminating service provider.