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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Bombay Presidency - Subsection

Section 41(2)(g) in The Bombay Weights and Measures Act, 1932

(g)the authority by whom certified scales shall be provided for the purposes of this Act and the rules [* *] [The words 'and regulations' were deleted by Bombay 15 of 1955, Section 25(2).] and the manner in which they shall be verified or re-verified;