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[Cites 0, Cited by 0] [Section 49A(16)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(16)(aa) in The West Bengal Factories Rules, 1958

(aa)from center to center of parallel tracks, the overall width of the widest wagon of that guage plus twice width of the door of such a wagon when opened directly outward plus 1 metre: