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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(4)(c) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(c)issue all notices covering-meeting of the Executive Committee, the Academic Senate, the Finance Committee, the faculties, the Board of Studies and of any Committee, appointed by the authorities of the University;