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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Goa - Subsection

Section 121(1)(b) in The Goa Co-operative Societies Act, 2001

(b)when required by a [* * *] [The words 'Co-operative Authority and' omitted by the Goa Co-operative Societies (Amendment) Act, 2009.] Tribunal to bind himself by an oath or affirmation to state the truth, refuses to do so;