Delhi High Court - Orders
Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 30 March, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~ A34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 943/2015
ENCYCLOPEDIA BRITANNICA INDIA PVT LTD..... Petitioner
Through
versus
KAMAL JAGASIA ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 30.03.2022 It is already 5:30 PM. List on 02.08.2022.
SUBRAMONIUM PRASAD, J MARCH 30, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:05.04.2022 18:36:29