Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 30 March, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                             $~ A34
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    CONT.CAS(C) 943/2015
                                  ENCYCLOPEDIA BRITANNICA INDIA PVT LTD..... Petitioner
                                                     Through

                                                     versus

                                  KAMAL JAGASIA                           ..... Respondent
                                              Through

                                  CORAM:
                                  HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                          ORDER

% 30.03.2022 It is already 5:30 PM. List on 02.08.2022.

SUBRAMONIUM PRASAD, J MARCH 30, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:05.04.2022 18:36:29