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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in Punjab Waqf Rules, 2018

(2)The returning officer may, while checking or interpreting an entry in the electoral roll, overlook mere clerical or printing errors, and shall record the interpretation, considered to be correct by him, together with the reasons therefor while formally accepting or rejecting a nomination.