Rajasthan High Court - Jaipur
Emgee Cables And Communication Ltd vs State Of Rajasthan Through Pp on 17 February, 2020
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6995/2018
Emgee Cables And Communication Ltd
----Petitioner
Versus
State Of Rajasthan Through Pp
----Respondent
Connected With S.B. Criminal Miscellaneous (Petition) No. 7689/2018 Arun Kumar Maheshwari S/o Late Shri Brijmohan B/c Vaishya
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 17/02/2020 List on 23.03.2020.
Till then, interim order, if any, shall continue.
(PANKAJ BHANDARI),J HEENA/82-83 (Downloaded on 20/02/2020 at 09:38:38 PM) Powered by TCPDF (www.tcpdf.org)