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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Chattisgarh - Subsection

Section 177(d) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)a suitable warning notice is displayed at conspicuous location, written in Hindi and in a local language, at the discharge end of every chute;