Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 1]

Income Tax Appellate Tribunal - Pune

Mohar Creations Llp, Pune vs Acit Cpc(Tds), Ghaziabad on 5 April, 2021

                  आयकर अपीलीय अधधकरण "ए" न्यायपीठ पुणे में ।
          IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, PUNE

                            (Through Virtual Court)


            BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
                                  AND
            SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER


Sl.         ITA No.      Name of Appellant               Name of          Asst. Year
No.                                                     Respondent

 1-6.    2069/PUN/2019   Mohar Creations LLP          ACIT (CPC)            2014-15
         2070/PUN/2019   2nd Floor, 813 Pradeep       TDS, Ghaziabad       (26Q-Q3)
         2071/PUN/2019   Chambers, Bhandarkar                               2014-15
         2072/PUN/2019   Road, Pune-411 004                                (26Q-Q4)
         2073/PUN/2019   PAN : AAXFM7768C                                   2015-16
         2074/PUN/2019                                                     (26Q-Q1)
                                                                            2015-16
                                                                           (26Q-Q2)
                                                                            2015-16
                                                                           (26Q-Q3)
                                                                            2015-16
                                                                           (26Q-Q4)

7-10.    1711/PUN/2019   M/s. Anshul Karan             ACIT, Central       2010-11
         1712/PUN/2019   Development Corporation      Circle-2(4), Pune    2011-12
         1713/PUN/2019   Unit 501, 5th Floor, Karan                        2013-14
         1714/PUN/2019   Tej Bonita, CTS                                   2015-16
                         No.1187/16,
                         Ghole Road, Shivajinagar,
                         Pune-411 005
                         PAN: AAHFK7405L


 11.     792/PUN/2019    Jaydeep B. Katkar             ACIT, Circle-2,    2014-15
                         L/h. of Late Shri               Kolhapur
                         Balasaheb Raosaheb
                         Katkar
                         R.S. No.381, E-Ward,
                         Rajarampuri, Katkar Mala,
                         Kolhapur-416 008
                         PAN: AATPK9146N


12-16.   1337/PUN/2019   Nitin Bhimsen Agarwal        ITO, Ward-9(1), 2006-07
         1338/PUN/2019   Sector No.23, Plot No.SDC,   Pune            2007-08
         1339/PUN/2019   Essen Villa, Nigdi,                          2008-09
         1340/PUN/2019   Pradhikaran,                                 2011-12
         1341/PUN/2019   Pune-411 044                                 2012-13
                         PAN : AARPA2428D
                                     2
                                                         VSV Group of 25 cases




17.   1381/PUN/2019   M/s. Dharaskar Bhaskar      DCIT, Circle-3,    2008-09
                      Amrutrao (HUF)                 Nanded
                      31, Jagdamba Nagar,
                      Khamgaon Road, Shegaon,
                      Dist-Buldhana
                      Pin-431 601
                      PAN :AAFHD6032G

18.   1857/PUN/2019   Subhash Chotelal Bhagat    ITO,     Ward-2, 2015-16
                      1.10.53, Machali Khadak,   Jalna
                      Old Khava Market,
                      Sadar Bazar, Jalna
                      Pin-431 203
                      PAN:CNQPB2094G

19.   1858/PUN/2019   Motilal Chotelal Bhagat    ITO,     Ward-2, 2015-16
                      1.10.53, Machali Khadak,   Jalna
                      Old Khava Market,
                      Sadar Bazar, Jalna
                      Pin-431 203
                      PAN: AQVPB5078L

20.   1859/PUN/2019   Madanlal Chotelal Bhagat   ITO,     Ward-2, 2015-16
                      1.10.53, Machali Khadak,   Jalna
                      Old Khava Market,
                      Sadar Bazar, Jalna
                      Pin-431 203
                      PAN: CNLPB8884M

21.   1860/PUN/2019   Mohanlal Chotelal Bhagat     ITO, Ward-2,      2015-16
                      1.10.53, Machali Khadak,        Jalna
                      Old Khava Market,
                      Sadar Bazar, Jalna
                      Pin-431 203
                      PAN: BAXPB1983K

22.   1861/PUN/2019   Kisanlal Chotelal Bhagat     ITO, Ward-2,      2015-16
                      1.10.53, Machali Khadak,        Jalna
                      Old Khava Market,
                      Sadar Bazar, Jalna
                      Pin-431 203
                      PAN: CNLPB8888H

23.   1862/PUN/2019   Rajesh Chotelal Bhagat       ITO, Ward-2,      2015-16
                      1.10.53, Machali Khadak,        Jalna
                      Old Khava Market,
                      Sadar Bazar, Jalna
                      Pin-431 203
                      PAN: AWDPB4514H
                                              3
                                                                    VSV Group of 25 cases




24.        1865/PUN/2019     Kanhiyalal Babulal Bhagat       ITO, Ward-2,       2015-16
                             1.10.53, Machali Khadak,           Jalna
                             Old Khava Market,
                             Sadar Bazar, Jalna
                             Pin-431 203
                             PAN: AXWPB7508D

25.        1868/PUN/2019     Champalal Chotelal Bhagat       ACIT, Jalna        2015-16
                             1.10.53, Machali Khadak,        Circle, Jalna
                             Old Khava Market,
                             Sadar Bazar, Jalna
                             Pin-431 203
                             PAN: AJYPB2869H




                          Assessee by      : Shri K Srinivasan ( Sl. No.18 to 25)
                                             None Appeared: Sl. No. 1 to 17


                          Revenue by       : Shri S.P Walimbe &
                                             Shri Vitthal Bhosale



             सुनवाई की तारीख / Date of Hearing         : 25.03.2021
             घोषणा की तारीख / Date of Pronouncement    : 05.04.2021


                                       आदेश / ORDER

These bunch of appeals preferred by the assessees for the various assessment years mentioned in the caption emanates from the orders of Commissioner of Income Tax (Appeals) as per the respective grounds of appeal on record.

2. In all these above captioned appeals, the assessee wants to withdraw the grounds of appeals in light of the assessee opting for resolution under the provisions enumerated in the Direct Tax Vivad Se Vishwas Act, 2020 („the VSV Act‟) and has filed respective withdrawal applications along with Form-3 in this regard.

4

VSV Group of 25 cases

3. The Ld. DR has no objection in case the assessee wishes to withdraw the appeals. Hence, we permit the withdrawal. Appeals of assessees are dismissed being withdrawn.

4. In the result, all the appeals of assessees are dismissed as withdrawn.

Order pronounced on 05th day of April, 2021.

          Sd/-                                                    Sd/-
PARTHA SARATHI CHAUDHURY                                   INTURI RAMA RAO
    JUDICIAL MEMBER                                      ACCOUNTANT MEMBER

पुणे / Pune; ददनाांक / Dated : 05th April, 2021 Sujeet / SB आदेश की प्रधतधलधप अग्रेधषत / Copy of the Order forwarded to :

1. अपीलाथी / The Appellant.
2. प्रत्यथी / The Respondent.
3. The Concerned CIT (Appeals).
4. The Concerned CIT.
5. धवभागीय प्रधतधनधध, आयकर अपीलीय अधधकरण, " ए" बेंच, पुणे / DR, ITAT, "A" Bench, Pune.
6. गार्ड फ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy // धनजी सधचव / Private Secretary आयकर अपीलीय अधधकरण, पुणे / ITAT, Pune.

5

VSV Group of 25 cases Date 1 Draft dictated on 24.03.2021 Sr.PS/PS 2 Draft placed before author 05.04.2021 Sr.PS/PS 3 Draft proposed and placed JM/AM before the second Member 4 Draft discussed/approved by AM/JM second Member 5 Approved draft comes to the Sr.PS/PS Sr. PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the A.R 11 Date of dispatch of order