Income Tax Appellate Tribunal - Pune
Mohar Creations Llp, Pune vs Acit Cpc(Tds), Ghaziabad on 5 April, 2021
आयकर अपीलीय अधधकरण "ए" न्यायपीठ पुणे में ।
IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, PUNE
(Through Virtual Court)
BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
AND
SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER
Sl. ITA No. Name of Appellant Name of Asst. Year
No. Respondent
1-6. 2069/PUN/2019 Mohar Creations LLP ACIT (CPC) 2014-15
2070/PUN/2019 2nd Floor, 813 Pradeep TDS, Ghaziabad (26Q-Q3)
2071/PUN/2019 Chambers, Bhandarkar 2014-15
2072/PUN/2019 Road, Pune-411 004 (26Q-Q4)
2073/PUN/2019 PAN : AAXFM7768C 2015-16
2074/PUN/2019 (26Q-Q1)
2015-16
(26Q-Q2)
2015-16
(26Q-Q3)
2015-16
(26Q-Q4)
7-10. 1711/PUN/2019 M/s. Anshul Karan ACIT, Central 2010-11
1712/PUN/2019 Development Corporation Circle-2(4), Pune 2011-12
1713/PUN/2019 Unit 501, 5th Floor, Karan 2013-14
1714/PUN/2019 Tej Bonita, CTS 2015-16
No.1187/16,
Ghole Road, Shivajinagar,
Pune-411 005
PAN: AAHFK7405L
11. 792/PUN/2019 Jaydeep B. Katkar ACIT, Circle-2, 2014-15
L/h. of Late Shri Kolhapur
Balasaheb Raosaheb
Katkar
R.S. No.381, E-Ward,
Rajarampuri, Katkar Mala,
Kolhapur-416 008
PAN: AATPK9146N
12-16. 1337/PUN/2019 Nitin Bhimsen Agarwal ITO, Ward-9(1), 2006-07
1338/PUN/2019 Sector No.23, Plot No.SDC, Pune 2007-08
1339/PUN/2019 Essen Villa, Nigdi, 2008-09
1340/PUN/2019 Pradhikaran, 2011-12
1341/PUN/2019 Pune-411 044 2012-13
PAN : AARPA2428D
2
VSV Group of 25 cases
17. 1381/PUN/2019 M/s. Dharaskar Bhaskar DCIT, Circle-3, 2008-09
Amrutrao (HUF) Nanded
31, Jagdamba Nagar,
Khamgaon Road, Shegaon,
Dist-Buldhana
Pin-431 601
PAN :AAFHD6032G
18. 1857/PUN/2019 Subhash Chotelal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN:CNQPB2094G
19. 1858/PUN/2019 Motilal Chotelal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: AQVPB5078L
20. 1859/PUN/2019 Madanlal Chotelal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: CNLPB8884M
21. 1860/PUN/2019 Mohanlal Chotelal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: BAXPB1983K
22. 1861/PUN/2019 Kisanlal Chotelal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: CNLPB8888H
23. 1862/PUN/2019 Rajesh Chotelal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: AWDPB4514H
3
VSV Group of 25 cases
24. 1865/PUN/2019 Kanhiyalal Babulal Bhagat ITO, Ward-2, 2015-16
1.10.53, Machali Khadak, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: AXWPB7508D
25. 1868/PUN/2019 Champalal Chotelal Bhagat ACIT, Jalna 2015-16
1.10.53, Machali Khadak, Circle, Jalna
Old Khava Market,
Sadar Bazar, Jalna
Pin-431 203
PAN: AJYPB2869H
Assessee by : Shri K Srinivasan ( Sl. No.18 to 25)
None Appeared: Sl. No. 1 to 17
Revenue by : Shri S.P Walimbe &
Shri Vitthal Bhosale
सुनवाई की तारीख / Date of Hearing : 25.03.2021
घोषणा की तारीख / Date of Pronouncement : 05.04.2021
आदेश / ORDER
These bunch of appeals preferred by the assessees for the various assessment years mentioned in the caption emanates from the orders of Commissioner of Income Tax (Appeals) as per the respective grounds of appeal on record.
2. In all these above captioned appeals, the assessee wants to withdraw the grounds of appeals in light of the assessee opting for resolution under the provisions enumerated in the Direct Tax Vivad Se Vishwas Act, 2020 („the VSV Act‟) and has filed respective withdrawal applications along with Form-3 in this regard.
4VSV Group of 25 cases
3. The Ld. DR has no objection in case the assessee wishes to withdraw the appeals. Hence, we permit the withdrawal. Appeals of assessees are dismissed being withdrawn.
4. In the result, all the appeals of assessees are dismissed as withdrawn.
Order pronounced on 05th day of April, 2021.
Sd/- Sd/-
PARTHA SARATHI CHAUDHURY INTURI RAMA RAO
JUDICIAL MEMBER ACCOUNTANT MEMBER
पुणे / Pune; ददनाांक / Dated : 05th April, 2021 Sujeet / SB आदेश की प्रधतधलधप अग्रेधषत / Copy of the Order forwarded to :
1. अपीलाथी / The Appellant.
2. प्रत्यथी / The Respondent.
3. The Concerned CIT (Appeals).
4. The Concerned CIT.
5. धवभागीय प्रधतधनधध, आयकर अपीलीय अधधकरण, " ए" बेंच, पुणे / DR, ITAT, "A" Bench, Pune.
6. गार्ड फ़ाइल / Guard File.
आदेशानुसार / BY ORDER, // True Copy // धनजी सधचव / Private Secretary आयकर अपीलीय अधधकरण, पुणे / ITAT, Pune.
5VSV Group of 25 cases Date 1 Draft dictated on 24.03.2021 Sr.PS/PS 2 Draft placed before author 05.04.2021 Sr.PS/PS 3 Draft proposed and placed JM/AM before the second Member 4 Draft discussed/approved by AM/JM second Member 5 Approved draft comes to the Sr.PS/PS Sr. PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the A.R 11 Date of dispatch of order