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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5)(d) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973

(d)the payment of compensation and interim payments to a person on behalf of another under disability and in particular to a guardian on behalf of a minor; and