Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 118 in Police Regulations, Calcutta, 1968 118. Disposal of deadbodies. - The Officer-in-charge of the Morgue is responsible for the final disposal of a deadbody unless otherwise directed.
