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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)In respect of a District Panchayat, the District Collector shall be the Returning Officer and in respect of Panchayat Union Council, the Assistant Director of Rural Development or any other officer equivalent in rank, nominated by the State Election Commission shall be the Returning Officer.