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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Jharkhand - Subsection

Section 89(10) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(10)The Central Adoption Resource Authority, may develop appropriate training modules and manuals for Specialised Adoption Agencies and staff of State Adoption Resource Agency and organise training programmes.