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State of Odisha - Section

Section 16 in Orissa State Youth Welfare Board Rules, 1996

16. State Awards.

- The Executive Board shall finalise the State Awards for voluntary Socio-cultural organisations and individuals youth engaged in socio-cultural welfare and State Youth Awards for individual excellence in (a) Odissi Dance, (b) Odissi Music, (c) Visual Arts (d) Poetry and (e) Fiction/ Creative Essay.