Delhi High Court - Orders
H B Chaturvedi vs Cbi on 25 March, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~46(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1307/2017
H B CHATURVEDI
..... Petitioner
Through : None.
versus
CBI
..... Respondent
Through : Mr.Anupam S.Sharma, SPP.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 25.03.2022 List on 15.11.2022.
YOGESH KHANNA, J. MARCH 25, 2022 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:28.03.2022 16:33