Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

H B Chaturvedi vs Cbi on 25 March, 2022

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~46(2020)
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(CRL) 1307/2017
                                     H B CHATURVEDI
                                                                        ..... Petitioner
                                                     Through : None.

                                                  versus

                                      CBI
                                                                                 ..... Respondent
                                                  Through :   Mr.Anupam S.Sharma, SPP.

                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                         ORDER

% 25.03.2022 List on 15.11.2022.

YOGESH KHANNA, J. MARCH 25, 2022 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:28.03.2022 16:33