Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 340] [Entire Act]

Union of India - Subsection

Section 340(d) in The Income Tax Act, 2025

(d)does not apply such corpus for making donation to any person.