Bombay High Court
Central Bureau Of Investigation vs T. Venkat Mohan And Anr on 28 February, 2019
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
Dusane 1/1 16 appp 205.2019.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.205 OF 2019
IN
CRIMINAL APPEAL (ST.) NO. 47 OF 2019
(CBI, ACB Vs. T. Venkat Mohan & Anr.)
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. H.S. Venegaonkar for the Applicant Mr. Y.M. Nakhwa APP for State.
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CORAM :SMT. SADHANA S. JADHAV, J DATE : 28th February 2019 P.C.:-
1 Since the application is filed by the Central Bureau of Investigation, Anti Corruption Branch, the Office shall convert the ALP into ALS.
(SMT. SADHANA S. JADHAV, J) ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 08:37:50 :::