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Bombay High Court

Central Bureau Of Investigation vs T. Venkat Mohan And Anr on 28 February, 2019

Author: Sadhana S. Jadhav

Bench: S.S. Jadhav

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                                 FARAD CONTINUATION SHEET
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION


                     CRIMINAL APPLICATION NO.205 OF 2019
                                                    IN
                      CRIMINAL APPEAL (ST.) NO. 47 OF 2019
                        (CBI, ACB Vs. T. Venkat Mohan & Anr.)
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. H.S. Venegaonkar for the Applicant Mr. Y.M. Nakhwa APP for State.

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CORAM :SMT. SADHANA S. JADHAV, J DATE : 28th February 2019 P.C.:-

1 Since the application is filed by the Central Bureau of Investigation, Anti Corruption Branch, the Office shall convert the ALP into ALS.

(SMT. SADHANA S. JADHAV, J) ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 08:37:50 :::