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Chattisgarh High Court

Anand Kumar Agrawal vs State Of Chhattisgarh And Ors 15 ... on 16 January, 2018

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                          WPCR No. 92 /2014
     Anand Kumar Agrawal Vs. State of Chhattisgarh & others




16.01.2018

Mrs. Indira Tripathi, counsel for the Petitioner prays for time.

State by Mr. Ashish Shukla, Dy.A.G. At the request of learned counsel for the petitioner, list it after a week.

Sd/-

GOUTAM BHADURI JUDGE Rao