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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(3) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(3)No expenditure oilier than that provided for in the budget shall be incurred by the University without the previous approval of the Executive Council.