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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

(1)The State Government may, by notification, empower a Forest Officer to accept from any person against whom a reasonable suspicion exists that he has committed an offence punishable under this Act, a sum of money by way of compensation for the offence which such person is superseded to have committed.