Gujarat High Court
Navalkumar Uk Limited, vs Ashapura Minechem Limited on 24 September, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/65/2018 IA ORDER DATED: 24/09/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/PETN. UNDER ARBITRATION ACT NO. 65 of 2018
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NAVALKUMAR UK LIMITED, Versus ASHAPURA MINECHEM LIMITED ========================================================== Appearance:
MR DAKSHESH MEHTA for the PETITIONER(s) No. MR. RUSHANG D MEHTA for the PETITIONER(s) No. MR S N THAKKAR for the RESPONDENT(s) No. ========================================================== CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI Date : 24/09/2021 IA ORDER When the matter is taken up for hearing, learned advocate appearing for the petitioner has not remained present. However, in the interest of justice, put up on 01.10.2021.
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