Section 3 in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016
3. Amendment of Rule 4.
- In the said rules, in Rule 4, -(a)for existing sub-rule (1) the following sub-rule shall be substituted, namely-(1)There shall be state cadres both for men and women branches.(b)sub-rule (4) shall be omitted.
