Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A(4)] [Section 8A] [Entire Act] Union of India - Subsection Section 8A(4)(b) in The Salary, Allowances and Pension of Members of Parliament Act, 1954 (b)entitled to travel alone in any train by any railway in India in air-conditioned first class,