Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 21 in The Chennai Corporation Class III and Class IV Service (Discipline and Appeal) by-laws

21. Powers of appellate authority to call for a withheld appeal.

- An appellate authority may call for any appeal admissible under these by-laws which has been withheld by a subordinate authority and may pass such orders thereon as it considers fit.