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Madhya Pradesh High Court

Smt. Harpreet Kaur Bittu Rani vs The State Of Madhya Pradesh on 28 March, 2022

Author: Chief Justice

Bench: Ravi Malimath

                                                                    1
                                             IN THE HIGH COURT OF MADHYA PRADESH
                                                          AT JABALPUR
                                                                 BEFORE
                                                 HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                              CHIEF JUSTICE
                                                                    &
                                           HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                          ON THE 28th OF MARCH, 2022

                                                       WRIT APPEAL No. 246 of 2019

                                          Between:-
                                          SMT. HARPREET KAUR BITTU RANI W/O SHRI
                                          TRILOCHAN SINGH, AGED ABOUT 39 YEARS,
                                          R/O   H.NO.  171   MAHAVEER    COLONY
                                          OBDULLAGANJ DISTT. RAISEN M.P.

                                                                                             .....APPELLANT
                                          (BY SHRI AKSHAY PAWAR - ADVOCATE )

                                          AND

                                     1.   THE STATE OF MADHYA PRADESH THROUGH
                                          PRINCIPAL      SECRETARY       URBAN
                                          ADMINISTRATION AND RURAL DEVELOPMENT
                                          DEPARTMENT VALLABH BHAWAN BHOPAL
                                          M.P.

                                     2.   C O L L E C T O R R A I S E N DISTRICT   RAISEN
                                          (MADHYA PRADESH)

                                     3.   THE PROJECT OFFICER,
                                          DISTRICT         -      URBAN        DEVELOPMENT
                                          A U T H O R I T Y, D I S T T . - RAISEN  (MADHYA
                                          PRADESH)

                                     4.   CHIEF MUNICIPAL OFFICER, MUNICIPAL
                                          COUNCIL,   OBEDULLGANJ, DISTT. RAISEN
                                          (MADHYA PRADESH)

                                     5.   VIJENDRA GUJJAR S/O SHRI BHARAT SINGH
                                          GUJJAR
                                          OCCUPATION: COUNCILORS OF MUNICIPAL
                                          COUNCIL OBEDULLGANJ RESIDENT OF WARD
Signature Not Verified
  SAN                                     NO     11 ARJUN NAGAR OBEDULLAGANJ
                                          DISTRICT RAISEN (MADHYA PRADESH)
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2022.03.29 16:58:00 IST
                                     6.   SMT ASHA GONDLA W/O SHRI LAXMAN SINGH
                                                               2
                                           GONDLA OCCUPATION: COUNCILORS OF
                                           MUNICIPAL        COUNCIL OBEDULLGANJ
                                           RESIDENT OF WARD NO 11 ARJUN NAGAR
                                           OBEDULLAGANJ DISTRICT RAISEN (MADHYA
                                           PRADESH)

                                     7.    HARPAL SINGH RAJPOOT S/O SHRI NEHRU
                                           SINGH RAJPUT OCCUPATION: COUNCILORS OF
                                           MUNICIPAL        COUNCIL OBEDULLGANJ,
                                           RESIDENT OF WARD NO 11 ARJUN NAGAR
                                           OBEDULLAGANJ DISTRICT RAISEN (MADHYA
                                           PRADESH)

                                     8.    SMT SANA AAMIR MUMNOOR W/O SHRI
                                           SAIYAD AAMIR OCCUPATION: COUNCILORS OF
                                           MUNICIPAL        COUNCIL OBEDULLGANJ,
                                           RESIDENT OF WARD NO 11 ARJUN NAGAR
                                           OBEDULLAGANJ DISTRICT RAISEN (MADHYA
                                           PRADESH)

                                     9.    BALKRISHAN NARVARIYA S/O SHRI AMRITLAL
                                           NARVARIYA OCCUPATION: COUNCILORS OF
                                           MUNICIPAL        COUNCIL OBEDULLGANJ,
                                           RESIDENT OF WARD NO 11 ARJUN NAGAR
                                           OBEDULLAGANJ DISTRICT RAISEN
                                           (MADHYA PRADESH)

                                     10.   SMT MITHILESH NAGAR W/O SHRI UMESH
                                           NAGAR    OCCUPATION:  COUNCILORS   OF
                                           MUNICIPAL         COUNCIL OBEDULLGANJ,
                                           RESIDENT OF WARD NO 11 ARJUN NAGAR
                                           OBEDULLAGANJ DISTRICT RAISEN (MADHYA
                                           PRADESH)

                                     11.   BRIJESH ERPATE S/O SHRI BHAIYALAL ERPATE
                                           OCCUPATION: COUNCILORS OF MUNICIPAL
                                           COUNCIL OBEDULLGANJ RESISENT OF WARD
                                           NO 11 ARJUN NAGAR OBEDULLAGANJ,
                                           DISTRICT RAISEN (MADHYA PRADESH)

                                     12.   SMT. USHA CHAUHAN W/O SHRI PADAM SINGH
                                           OCCUPATION: COUNCILORS OF MUNICIPAL
                                           COUNCIL OBEDULLGANJ, RESIDENT OF WARD
                                           NO     11 ARJUN NAGAR OBEDULLAGANJ
                                           DISTRICT RAISEN (MADHYA PRADESH)

                                     13.   SMT SWATI YADAV W/O SHRI PAMESH YADAV
Signature Not Verified
                                           OCCUPATION: COUNCILORS OF MUNICIPAL
  SAN
                                           COUNCIL OBEDULLGANJ, RESIDENT OF WARD
                                           NO     11 ARJUN NAGAR OBEDULLAGANJ
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2022.03.29 16:58:00 IST
                                           DISTRICT RAISEN (MADHYA PRADESH)
                                                                  3
                                     14.     MUKESH KAHAR S/O RAMESH CHAND KAHAR
                                             OCCUPATION: COUNCILORS OF MUNICIPAL
                                             COUNCIL OBEDULLGANJ RESIDENT OF WARD
                                             NO     11 ARJUN NAGAR OBEDULLAGANJ,
                                             DISTRICT RAISEN (MADHYA PRADESH)

                                     15.     SMT. KUSUM GOSWAMI W/O GHANSHYAM
                                             GIRI   OCCUPATION:   COUNCILORS   OF
                                             MUNICIPAL        COUNCIL OBEDULLGANJ,
                                             RESIDENT OF WARD NO 11 ARJUN NAGAR
                                             OBEDULLAGANJ DISTRICT RAISEN (MADHYA
                                             PRADESH)

                                     16.     MRS. LAXMI SONU CHOUKSEY W/O SHRI SUNIL
                                             CHOUKSEY, AGED ABOUT 33 YEARS, RESIDENT
                                             OF    WARD     NO    11 ARJUN    NAGAR
                                             OBEDULLAGANJ, DISTRICT RAISEN (MADHYA
                                             PRADESH)

                                                                                            .....RESPONDENTS
                                             (SHRI   ROHIT JAIN - GOVERNMENT ADVOCATE FOR
                                             RESPONDENT NOS. 1 TO 4, SHRI KARTIK JAGGI - ADVOCATE
                                             FOR RESPONDENT NOS.5 TO 16)

                                            This appeal coming on for admission this day, Hon'ble Shri Justice
                                     Ravi Malimath, Chief Justice passed the following:
                                                                      ORDER

At request of appellant's counsel, the writ appeal is dismissed as withdrawn.





                                           (RAVI MALIMATH)                (PURUSHAINDRA KUMAR KAURAV)
                                             CHIEF JUSTICE                           JUDGE
                                     rv




Signature Not Verified
  SAN




Digitally signed by REENA HIMANSHU
SHARMA
Date: 2022.03.29 16:58:00 IST