Madhya Pradesh High Court
Smt. Harpreet Kaur Bittu Rani vs The State Of Madhya Pradesh on 28 March, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 28th OF MARCH, 2022
WRIT APPEAL No. 246 of 2019
Between:-
SMT. HARPREET KAUR BITTU RANI W/O SHRI
TRILOCHAN SINGH, AGED ABOUT 39 YEARS,
R/O H.NO. 171 MAHAVEER COLONY
OBDULLAGANJ DISTT. RAISEN M.P.
.....APPELLANT
(BY SHRI AKSHAY PAWAR - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY URBAN
ADMINISTRATION AND RURAL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL
M.P.
2. C O L L E C T O R R A I S E N DISTRICT RAISEN
(MADHYA PRADESH)
3. THE PROJECT OFFICER,
DISTRICT - URBAN DEVELOPMENT
A U T H O R I T Y, D I S T T . - RAISEN (MADHYA
PRADESH)
4. CHIEF MUNICIPAL OFFICER, MUNICIPAL
COUNCIL, OBEDULLGANJ, DISTT. RAISEN
(MADHYA PRADESH)
5. VIJENDRA GUJJAR S/O SHRI BHARAT SINGH
GUJJAR
OCCUPATION: COUNCILORS OF MUNICIPAL
COUNCIL OBEDULLGANJ RESIDENT OF WARD
Signature Not Verified
SAN NO 11 ARJUN NAGAR OBEDULLAGANJ
DISTRICT RAISEN (MADHYA PRADESH)
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2022.03.29 16:58:00 IST
6. SMT ASHA GONDLA W/O SHRI LAXMAN SINGH
2
GONDLA OCCUPATION: COUNCILORS OF
MUNICIPAL COUNCIL OBEDULLGANJ
RESIDENT OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ DISTRICT RAISEN (MADHYA
PRADESH)
7. HARPAL SINGH RAJPOOT S/O SHRI NEHRU
SINGH RAJPUT OCCUPATION: COUNCILORS OF
MUNICIPAL COUNCIL OBEDULLGANJ,
RESIDENT OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ DISTRICT RAISEN (MADHYA
PRADESH)
8. SMT SANA AAMIR MUMNOOR W/O SHRI
SAIYAD AAMIR OCCUPATION: COUNCILORS OF
MUNICIPAL COUNCIL OBEDULLGANJ,
RESIDENT OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ DISTRICT RAISEN (MADHYA
PRADESH)
9. BALKRISHAN NARVARIYA S/O SHRI AMRITLAL
NARVARIYA OCCUPATION: COUNCILORS OF
MUNICIPAL COUNCIL OBEDULLGANJ,
RESIDENT OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ DISTRICT RAISEN
(MADHYA PRADESH)
10. SMT MITHILESH NAGAR W/O SHRI UMESH
NAGAR OCCUPATION: COUNCILORS OF
MUNICIPAL COUNCIL OBEDULLGANJ,
RESIDENT OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ DISTRICT RAISEN (MADHYA
PRADESH)
11. BRIJESH ERPATE S/O SHRI BHAIYALAL ERPATE
OCCUPATION: COUNCILORS OF MUNICIPAL
COUNCIL OBEDULLGANJ RESISENT OF WARD
NO 11 ARJUN NAGAR OBEDULLAGANJ,
DISTRICT RAISEN (MADHYA PRADESH)
12. SMT. USHA CHAUHAN W/O SHRI PADAM SINGH
OCCUPATION: COUNCILORS OF MUNICIPAL
COUNCIL OBEDULLGANJ, RESIDENT OF WARD
NO 11 ARJUN NAGAR OBEDULLAGANJ
DISTRICT RAISEN (MADHYA PRADESH)
13. SMT SWATI YADAV W/O SHRI PAMESH YADAV
Signature Not Verified
OCCUPATION: COUNCILORS OF MUNICIPAL
SAN
COUNCIL OBEDULLGANJ, RESIDENT OF WARD
NO 11 ARJUN NAGAR OBEDULLAGANJ
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2022.03.29 16:58:00 IST
DISTRICT RAISEN (MADHYA PRADESH)
3
14. MUKESH KAHAR S/O RAMESH CHAND KAHAR
OCCUPATION: COUNCILORS OF MUNICIPAL
COUNCIL OBEDULLGANJ RESIDENT OF WARD
NO 11 ARJUN NAGAR OBEDULLAGANJ,
DISTRICT RAISEN (MADHYA PRADESH)
15. SMT. KUSUM GOSWAMI W/O GHANSHYAM
GIRI OCCUPATION: COUNCILORS OF
MUNICIPAL COUNCIL OBEDULLGANJ,
RESIDENT OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ DISTRICT RAISEN (MADHYA
PRADESH)
16. MRS. LAXMI SONU CHOUKSEY W/O SHRI SUNIL
CHOUKSEY, AGED ABOUT 33 YEARS, RESIDENT
OF WARD NO 11 ARJUN NAGAR
OBEDULLAGANJ, DISTRICT RAISEN (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI ROHIT JAIN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS. 1 TO 4, SHRI KARTIK JAGGI - ADVOCATE
FOR RESPONDENT NOS.5 TO 16)
This appeal coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
At request of appellant's counsel, the writ appeal is dismissed as withdrawn.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
rv
Signature Not Verified
SAN
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2022.03.29 16:58:00 IST