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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(5)(ii) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011

(ii)by affixing a copy of the same on the conspicuous place of the property, in relation to which the order or notice has been made or issued.