Section 36 in The Punjab Motor Transport Workers Rules, 1963
36. Muster-Rull
- Every employer shall maintain a muster roll of all workers employed in the undertaking in Form No. X :Provided that, if the Chief Inspector is of opinion that any muster- roll or register maintained as part of the routine of an undertaking gives the particulars required under this rule, he may by order in writing direct that such muster-roll or register be maintained in place of and treated as the muster-roll required to be maintained under this rule.
