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Union of India - Section

Section 71 in The Navy (Pay And Allowances) Regulations, 1966

71. Eligibility.

- All officers in receipt of pay and allowances under these regulations shall receive a fresh outfit allowance of [Rs. 2100] [Substitued by S.R.O. 19(E) dated 23rd October, 1986] after every seven years of effective service commencing from the date of first commission subject to the provisions of regulation 72.