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Delhi High Court - Orders

Today Homes & Infrastructure (P) Ltd vs Ludhiana Imporvement Trust on 4 April, 2022

Author: Amit Bansal

Bench: Amit Bansal

                        $~82(En Bloc)
                        *          IN THE HIGH COURT OF DELHI AT NEW DELHI
                        +          EX.P. 30/2019 & EX.APPL(OS) 427/2019
                                   TODAY HOMES & INFRASTRUCTURE (P) LTD
                                                                 ..... Decree Holder
                                               Through: None.

                                                      versus

                                   LUDHIANA IMPORVEMENT TRUST       ..... Judgement Debtor
                                                Through: Mr. Rajiv Dutta, Senior Advocate
                                                         with Ms. Shreya Nair, Mr. Sumeer
                                                         Sodhi & Mr. Aman Nandrajog,
                                                         Advocates.
                                   CORAM:
                                   HON'BLE MR. JUSTICE AMIT BANSAL
                                                      ORDER

% 04.04.2022 Subject to orders of the Hon'ble Judge in-charge (Original Side), list before the Roster Bench on 12th July, 2022.

AMIT BANSAL, J APRIL 4, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:08.04.2022 14:48:05