Delhi High Court - Orders
Today Homes & Infrastructure (P) Ltd vs Ludhiana Imporvement Trust on 4 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~82(En Bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 30/2019 & EX.APPL(OS) 427/2019
TODAY HOMES & INFRASTRUCTURE (P) LTD
..... Decree Holder
Through: None.
versus
LUDHIANA IMPORVEMENT TRUST ..... Judgement Debtor
Through: Mr. Rajiv Dutta, Senior Advocate
with Ms. Shreya Nair, Mr. Sumeer
Sodhi & Mr. Aman Nandrajog,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 04.04.2022 Subject to orders of the Hon'ble Judge in-charge (Original Side), list before the Roster Bench on 12th July, 2022.
AMIT BANSAL, J APRIL 4, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:08.04.2022 14:48:05