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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(xxxi) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(xxxi)to make such regulations as may, from time to time, be considered necessary for regulating the affairs and the management of the Sansthan and to alter, modify and to rescind them;