Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(b) in Punjab Prisoners (Attendance In Courts) Rules, 1969 (b)Diet: 75 Paise per day when escorting in the plains and Re. 1/- when escorting in the hills tracts.
