Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16] [Article 67] [Constitution]

Constitution Subarticle

Article 67(a) in Constitution of India

(a)a Vice-President may, by writing under his hand addressed to the President, resign his office;