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Punjab-Haryana High Court

Avinash Singla & Ors vs Haryana Staff Selection Commission & ... on 26 April, 2016

Bench: Surya Kant, A.B.Chaudhari

    IN THE HIGH COURT OF PUNJAB & HARYANA AT
                   CHANDIGARH

             Letters Patent Appeal No.826 of 2014 (O&M)
             Date of Decision: April 26, 2016

Avinash Singla and others
                                                               .....Appellants
                           versus
Haryana Staff Selection Commission, Panchkula and others
                                              .....Respondents

CORAM:HON'BLE MR.JUSTICE SURYA KANT.
          HON'BLE MR.JUSTICE A.B.CHAUDHARI.
                          ***

Present: Mr.R.K.Malik, Senior Advocate with
         Mr.Ramandeep Singh, Advocate, for the appellants.
         Mr.Vishal Garg, Additional AG, Haryana.
         Mr.Harsh Garg, Advocate, for respondents Nos.3 to 5.
                        -.-
1. Whether Reporters of Local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
                            ---
Surya Kant, J. (Oral)

For orders, see order of even date passed in LPA No.697 of 2014 (Rohit Kapoor and others versus Haryana Staff Selection Commission, Panchkula and others).



                                              [SURYA KANT]
                                                   JUDGE



April 26, 2016                               [A.B.CHAUDHARI]
  mohinder                                         JUDGE




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