Punjab-Haryana High Court
Avinash Singla & Ors vs Haryana Staff Selection Commission & ... on 26 April, 2016
Bench: Surya Kant, A.B.Chaudhari
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Letters Patent Appeal No.826 of 2014 (O&M)
Date of Decision: April 26, 2016
Avinash Singla and others
.....Appellants
versus
Haryana Staff Selection Commission, Panchkula and others
.....Respondents
CORAM:HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE A.B.CHAUDHARI.
***
Present: Mr.R.K.Malik, Senior Advocate with
Mr.Ramandeep Singh, Advocate, for the appellants.
Mr.Vishal Garg, Additional AG, Haryana.
Mr.Harsh Garg, Advocate, for respondents Nos.3 to 5.
-.-
1. Whether Reporters of Local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
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Surya Kant, J. (Oral)
For orders, see order of even date passed in LPA No.697 of 2014 (Rohit Kapoor and others versus Haryana Staff Selection Commission, Panchkula and others).
[SURYA KANT]
JUDGE
April 26, 2016 [A.B.CHAUDHARI]
mohinder JUDGE
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